Punjab-Haryana High Court
Gurpreet Singh @ Ramu vs State Of Punjab on 8 November, 2019
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
205
CRM-M-26145-2019(O&M)
Date of Order: 08.11.2019
GURPREET SINGH @ RAMU
..Petitioner
Versus
STATE OF PUNJAB
..Respondent
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Mikhail Kad, Advocate
for the petitioner.
Mr. Hittan Nehra, Addl. A.G.,Punjab
ANIL KSHETARPAL, J(Oral)
For orders, see order of even date passed in CRM-M-23515- 2019 titled as Robendeep Singh alias Robin vs. State of Punjab.
November 08, 2019 (ANIL KSHETARPAL)
nt JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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