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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(xiii) in The Orissa Aerial Ropeways Rules, 1959

(xiii)Dismissal of suits against the Government - All suits and proceedings instituted against the Government in any case in which compensation has been awarded except suits instituted for the reversal of awards as aforesaid shall be dismissed with costs.