Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(ii) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(ii)The [Joint Commissioners] [Substituted by Act 5 of 1993 w.e.f. 9.11.1992] shall perform their functions and exercise their powers conferred on them by or under this Act in such areas as the State Government may direct;