Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Sanjivani Non Ferrous Trading Pvt. ... on 13 August, 2019
ITEM NO.2 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
CIVIL APPEAL Diary No(s). 13309/2019
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAXPetitioner(s)
VERSUS
M/S SANJIVANI NON FERROUS TRADING PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.112450/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 13-08-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms Sunita Rani Singh, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Unregistered application is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.08.16 16:49:59 IST Reason: