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Kerala High Court

Unknown vs By Adv.Sri.J.Jayakumar on 18 November, 2016

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                       PRESENT:


                    THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR


               FRIDAY, THE 19TH DAY OF JANUARY 2018 / 29TH POUSHA, 1939


                                 WP(C).No. 38115 of 2017




PETITIONER



     RAJENDRAN
     S/O. GANGADHARAN, AGED 61 YEARS, DWARAKA, VANCHIYOOR P.O,
     ALAMCODE, THIRUVANANTHAPURAM.



          BY ADV.SRI.J.JAYAKUMAR



RESPONDENTS:


1.   THE DISTRICT COLLECTOR
     CIVIL STATION, KUDAPPANAKKUNNU, THIRUVANANTHAPURAM.


2.   THE TAHSILDAR,
     MINI CIVIL STATION, CHIRAYINKEEZH TALUK, ATTINGAL POST - 695
     101, THIRUVANANTHAPURAM.


3.   THE VILLAGE OFFICER,
     ALAMCODE VILLAGE, ATTINGAL POST - 695 101,
     THIRUVANANTHAPURAM.


        BY GOVERNMENT PLEADER:SRI.V.K.SHAMSUDHEEN



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 19-01-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 38115 of 2017 (L)


                                     APPENDIX


PETITIONER'S EXHIBITS


EXHIBIT P1      TRUE COPY OF SALE DEED 2760/2004 OF SUB REGISTRAR
                OFFICE, ATTINGAL.


EXHIBIT P2      THE PHOTOGRAPHS OF THE BUILDING SHOWING
                ROOFING WORKS.


EXHIBIT P3      TRUE COPY OF THE SAID NOTICE DATED 18/11/2016
                ISSUED BY THE 2ND RESPONDENT.


EXHIBIT P4      TRUE COPY OF THE NOTICE DATED 13/3/2017 ISSUED BY
                THE 2ND RESPONDENT.


EXHIBIT P5      TRUE COPIES OF PLINTH AREA PLAN OF PETITIONER'S
                BUILDING.


EXHIBIT P6      TRUE COPY OF THE REPLY FILED BY THE 2ND
                RESPONDENT DATED 8/9/2017 BEFORE THE LEGAL
                SERVICE AUTHORITY.



RESPONDENT'S EXHIBITS:NIL


                                                                    //TRUE COPY//


                                                                      PA TO JUDGE
rsr

                   P.B.SURESH KUMAR, J.
                --------------------------------------------
                    W.P.(C).No.38115 of 2017
       ---------------------------------------------------------------
          Dated this the 19th day of January, 2018


                          JUDGMENT

Ext.P4 order, which is under challenge in the writ petition, is appealable under Section 11 of the Kerala Building Tax Act. In the light of the said alternative remedy available to the petitioner, the writ petition is dismissed, without prejudice to the right of the petitioner to prefer an appeal challenging the impugned order.

Sd/-

P.B.SURESH KUMAR JUDGE rsr