(G)in section 83,-(i)for the words, brackets, figures and letter "sub-section (2) of section 9A", the words, brackets, figures and letters "sub-section (2A) of section 5A, sub-section (2) of section 9A" shall be substituted;(ii)for section "15", the sections "15, 15A, 15B" shall be substituted;
