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[Cites 0, Cited by 0] [Section 37B(2)] [Section 37B] [Entire Act]

State of Rajasthan - Subsection

Section 37B(2)(c) in The University of Rajputana (Second Amendment) Act, 1950

(c)subjects and course, in case such courses are different from those prescribed by the University, in regard to which approval is sought;