Section 33(6)(f) in The Maharashtra Village Panchayats Act, 1959

[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(6)(f) in The Maharashtra Village Panchayats Act, 1959

(f)in sub-section (5),-

(i)the words "Sarpanch or" shall be deleted;

(ii)after the word, brackets and figure " sub-section (1) " the words "Sarpanch or" shall be inserted.]