Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 14 in United Provinces Medical Act, 1917 14. Payment of expenses to members. - There shall be paid to the members of the Council such expenses as may from time to time be prescribed by regulation under section 34 (3) (a).
