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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(k) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(k)the terms and conditions of service and duties of Panchayat Secretary and terms and conditions of service of other officers under sub-section (6) of section 25;