Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(iii) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995 (iii)recommending to the State Government for deployment of special police force or establishment of special police post in the identified area;
