Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(c) in Tamil Nadu Panchayats (Grant of Remission of Rent To Lessees and Contractors) Rules, 1999 (c)When the amount remitted exceeds five hundred rupees, the previous sanction of the Inspector shall be obtained.
