Section 64(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962
(a)(i)total extent of lands held as on 31st March 1972 by the public trust which was created before 1st March 1972;(ii)extent and the nature of use of the lands held by the public trust;(iii)extent utilised for educational/hospital purposes and for construction of quarters/play-ground/park by the institution.
