Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Bombay Presidency - Subsection Section 1(2) in The Bombay Children Act, 1948 (2)[ It extends to the whole of the State of Maharashtra.] [Sub-section (2) was substituted by Maharashtra 38 of 1963, Section 4.]
