Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(1)(a) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975 (a)enters or remains in a motor vehicle or in any way travels therein without proper pass or ticket in contravention of Section 4; or