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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(b) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(b)the applicant has obtained a "No Objection Certificate" in the specified format from the respective State Government or Union territory Administration for the increase in the admission capacity of the concerned Veterinary College to the proposed capacity;