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State of Madhya Pradesh - Section

Section 33 in The M.P. Prakoshtha Swamitva Rules, 1976

33. Election of Officers. - The Officers of the Association shall be elected annually by the Board [x x x] [Omitted by Notification No. 2889-994-XXXII-1-80, dated 7-9-1981] at the organisation meeting of each new Board and shall hold office at the pleasure of the Board.