Section 8(3) in Madhya Pradesh Private Security Agencies Rules, 2012
(3)Every application referred to in sub-rule (1) shall be(i)either delivered personally, or(ii)sent to the Controlling Authority by registered post, Postal address will be "Inspector General of Police, Law and Order & Security, Madhya Pradesh, Police Headquarters, Jehangirabad, Bhopal, (PIN- 462008)" or,(iii)submitted online, provided the same is digitally signed by the applicant.
