Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 33 in Punjab Excise Bonded Warehouse Rules, 1957 33. The ends of all pipes which carry liquor or serve liquor receptacles be firmly fixed into receptacles they serve.
