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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987

(c)"processor" means any person carrying on or proposing to carry on the business of processing, manufacturing, blending, compounding, packaging, or refining or sale of any lubricating oil and grease and includes his representative or agent but does not include the oil companies specified in Schedule 1 appended to this Order;