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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(5) in The U.P. Co-operative Societies Act, 1965

(5)[ Where the Reserve Bank requests for the special audit of a co-operative bank it shall be conducted and the report of such special audit shall be submitted to the Reserve Bank within the time stipulated in such request.] [Inserted by U.P. Act 47 of 2007, Section 14.]