Section 12(4) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001
(4)A panchayat employee who is invited or who wishes to participate in a television programme or to delivery a radio broadcast talk and has to obtain the previous sanction under sub-rule (3) shall intimate the panchayat the particular relating to the television programme or the subject of the radio broadcast talk and if so required shall submit the full material relating to the television programme or the full text of the television programme or the radio broadcast talk for their approval before participating in the television programme or before the radio broadcast talk is delivered.
