Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Odisha - Subsection Section 63(2)(i) in The Orissa Motor Vehicles Rules, 1993 (i)prescribing the fees to be paid by the owners of public service vehicles using the place and providing for the receipt and disposal of such fees :