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State of Uttar Pradesh - Section

Section 328 in The U.P. Municipalities Act, 1916

328. Facility for inspection of minute books and assessment lists.

- The minute books and assessment lists of the [Municipality] [Substituted by U.P. Act No. 12 of 1994.] shall be open to inspection free of charge by any tax-payer or elector under conditions to be prescribed by bye-law in this behalf.