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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in Presidency University Act, 2010

(1)The Court shall meet at least thrice in a financial year, other than for convocation, on dates to be fixed by the Vice-Chancellor. One of such meetings shall be held before March and shall be called the Annual Meeting. The Court may also meet at such other times as it may decide.