Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 449(2)] [Section 449] [Entire Act] State of Odisha - Subsection Section 449(2)(ii) in Orissa Municipal Rules, 1953 (ii)on sums withdrawn during the current year interest from the 1st April of the current year upto the last date of the month preceding the month of withdrawal;