Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Haryana - Subsection Section 54(b) in Haryana Municipal Building Bye-laws 1982 (b)Height of chimney stack may be reduced as 45 cm. when the roof is made up of fire resisting materials. The top six courses of all stacks shall be built in cement mortar.
