Section 11(h) in The Tamil Nadu Advocates' Welfare Fund Act, 1987
(h)prepare an annual statement of business transacted by the Trustee Committee during each financial year;(hh)[ inspect and verify periodically the accounts and registers of the Advocates Association and Bar Association regarding the sale of stamps and other matters connected therewith;] [Inserted by the Tamil Nadu Advocates Welfare Fund (Amendment) Act, 1992 (Tamil Nadu Act 56 of 1992).] and
