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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(3) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(3)A copy of the notices shall be sent to the Inspector and whenever any changes occur, the same shall be communicated to him within seven days of effecting such changes at the latest.