Section 3(4)(a) in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

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Union of India - Subsection

Section 3(4)(a) in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

(a)more than one person to join together and file a single application if it is satisfied, having regard to the cause of action and the nature of relief prayed for, that they have the same interest in the service matter; or

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Union of India - Subsection

Section 3(4)(a) in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000