Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Himachal Pradesh - Subsection

Section 86(2) in Himachal Pradesh Co-Operative Societies Rules, 1971

(2)A copy of every order authorising inspection under section 66 or inquiry under section 67 shall be sent to the society.