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Himachal Pradesh High Court

Nikku Ram And Others vs . State Of Hp And Others on 28 June, 2024

Nikku Ram and others vs. State of HP and others CWP No.5574 of 2024 .

28.06.2024 Present: Mr. Adarsh Sharma, Advocate, for the petitioners.

Mr. B.N. Sharma, Additional Advocate General, for the respondents/State.

Notice. Mr. B.N. Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents and seeks time to file reply.

Reply/instructions be filed/obtained within four weeks. List thereafter.



                                                               ( Bipin C. Negi )
                June 28, 2024 (KS)                                  Judge








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