Himachal Pradesh High Court
Nikku Ram And Others vs . State Of Hp And Others on 28 June, 2024
Nikku Ram and others vs. State of HP and others CWP No.5574 of 2024 .
28.06.2024 Present: Mr. Adarsh Sharma, Advocate, for the petitioners.
Mr. B.N. Sharma, Additional Advocate General, for the respondents/State.
Notice. Mr. B.N. Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents and seeks time to file reply.
Reply/instructions be filed/obtained within four weeks. List thereafter.
( Bipin C. Negi )
June 28, 2024 (KS) Judge
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