Section 15(1)(c) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(c)a vacancy in the Project Committee shall be filled by nomination by the Apex Committee in the manner prescribed; and

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