Section 20(4)(e) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

(e)list of trees, buildings, other immovable property or assets attached to the land or building which are to be acquired;

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