735. Articles to be issued. Such articles to be kept clean.
- A convict sentenced to simple imprisonment shall -(a)if his private clothing is insufficient for warmth or for purposes of decency, be supplied with such prison clothing as may be necessary;(b)be supplied with a cup, plate and bedding as issued to convicts under sentence of labour; and(c)be required to keep such clothing, bedding, and other necessaries as may be issued to him, in a clean and orderly condition.
