Section 4(2)(h) in The U.P. Basic Education Act, 1972

[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(h) in The U.P. Basic Education Act, 1972

(h)to take all such steps as may be necessary or convenient for, or may be incidental to the exercise of any power, or the discharge of any function or duty conferred or imposed on it by this Act :

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State of Uttar Pradesh - Subsection

Section 4(2)(h) in The U.P. Basic Education Act, 1972