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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(6) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

(6)The processing fee, with required number of envelopes of sufficient size and notice forms as specified in Form - I shall be filed along with memorandum of appeal.