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State of Puducherry - Section

Section 20 in Pondicherry (Administration) Act, 1962

20. Repeal and saving.

(1)The Pondicherry (Administration) Ordinance, 1962 (8 of 1962), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.