Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Indian Iron and Steel Company (Acquisition of Shares) Act, 1976

(1)This Act may be called the Indian Iron and Steel Company (Acquistion of Shares) Act, 1976.