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Calcutta High Court (Appellete Side)

Samiruddin Shaikh vs The Union Of India & Ors on 20 October, 2022

     20.10.22
35   Ct. No.42
     Sws.M
                                      WPA 23284 of 2022


                                      Samiruddin Shaikh
                                              Vs.
                                   The Union of India & Ors.



                       Mr. Gulsanwara Pervin
                                                ...for the petitioner

                       Mr. Pulakesh Bajppayee

                                   .....for the respondents

In view of the fact that there is no urgency in the matter, let the matter appear before the Regular Bench.

All parties to act on a server copy of this order downloaded from the official website of this Court.

(Lapita Banerji, J)