Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 39] [Entire Act] State of Gujarat - Subsection Section 39(5) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (5)The Tribunal shall follow such procedure as the State Government may by general order direct.
