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State of Rajasthan - Section

Section 27 in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

27. Reduction or waiver of interest.

- Application for waiver of interest shall be submitted to the Commissioner, on a plain paper, mentioning therein the reasons for such waiver. On receipt of such application, the Commissioner, on being satisfied to do so, may waive or reduce the interest payable under the Act.