Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] NCT Delhi - Section Section 2 in The Delhi High Court (Amendment) Act, 1980 2. Sections 2 and 3 rep. by Act 19 of 1988, s. 2 and the First Schedule (w.e.f. 31-3-1988).
