Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(v) in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977 (v)any animal showing symptoms of having been treated cruelly by over- trucking, over-driving or by other acts;
