Custom, Excise & Service Tax Tribunal
Poonia & Brothers vs C.C., Jaipur I on 8 December, 2016
CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL, West Block No.2, R.K.Puram, New Delhi COURT-I Date of hearing/decision: 8.12.2016 Customs Appeal No.51350 of 2016 Arising out of the order-in-appeal No.JOD-CUSTM-PRY-COMMR-01/2016 dated 02.2.2016 passed by the Commissioner of Customs, Jodhpur. Poonia & Brothers .. Appellant Vs. C.C., Jaipur I Respondent
Appearance:
Present Shri Arun Goyal, Advocate for the appellant Present Shri K. Poddar, A.R. for the respondent Coram: Honble Mr. Justice (Dr.) Satish Chandra, President Honble Mr. V. Padmanabhan, Technical Member Final Order No.55777/2016 Per Mr. Justice (Dr.) Satish Chandra:
Shri Arun Goyal, ld. Counsel for the appellant prays for withdrawal of the appeal. Shri K. Poddar, ld. A.R. for Revenue has no objection.
2. In the result, the appeal filed by the assessee is dismissed as withdrawn.
(V. Padmanabhan) (Justice Dr. Satish Chandra) Technical Member President scd/