Section 10(2)(b) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

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State of Punjab - Subsection

Section 10(2)(b) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(b)if recruited otherwise -

(i)revert him to his former post; or

(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit.