[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 7 in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001
7. Selection Board.
- There shall be constituted a Selection Board consisting of the following members to consider promotion to the grade of Accountants.| (a) | Director of Treasuries and Inspection, Orissa | ... | Chairman |
| (b) | Additional Director of Treasuries and Inspection, Orissa | ... | Member |
| (c) | Joint Secretary/Deputy Secretary, Finance Department dealingwith the Treasury Administration | ... | Member |
| (d) | Deputy Director of Treasuries and Inspection, Orissa | ... | Member-Secretary. |