Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4)(a) in The Academy Of Scientific And Innovative Research Act, 2011

(a)be constituted within six months before the completion of tenure of the incumbent as the Chairperson of the Board;