Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttarakhand - Subsection Section 47(3) in Swami Rama Himalayan University Act, 2012 (3)The annual accounts of the University shall be audited by auditor, who is a member of the Institute of Chartered Accountants of India, every year.
