Allahabad High Court
State Of U.P. Through Prin. Secy. P.W.D. ... vs Dinesh Kumar Jain & Another on 7 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 538 of 2014 Petitioner :- State Of U.P. Through Prin. Secy. P.W.D. Lko. & Another Respondent :- Dinesh Kumar Jain & Another Counsel for Petitioner :- C.S.C. Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Steps taken.
2. Office to verify and proceed accordingly.
Order Date :- 7.7.2017 Pachhere/-